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R. Kamalananda vs The Secretary Home (Prison) Department ... on 25 February, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.21                              COURT NO.6                  SECTION XII

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 5318/2019

     (Arising out of impugned final judgment and order dated 05-10-2018
     in WA No. 2025/2018 passed by the High Court of Judicature at
     Madras)

     R. KAMALANANDA & ORS.                                                Petitioner(s)

                                                    VERSUS

     THE SECRETARY HOME (PRISON) DEPARTMENT
     GOVERNMENT OF TAMIL NADU & ORS.                                      Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 25-02-2019 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                          HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)
                                     Mr.   R. Venkataramani, Sr. Adv.
                                     Mr.   V. G. Pragasam, AOR
                                     Mr.   Prabu Ramasubramanian, Adv.
                                     Mr.   S. Manuraj, Adv.
                                     Mr.   Yashraj Singh Bundela, Adv.
                                     Mr.   Praveen Vignesh, Adv.

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

This case is a gross abuse of the process of Court. The special leave petition is dismissed with costs of Rs.25,000/- to be paid to the Supreme Court Legal Services Committee within a period of eight weeks from today.

Reason:                    (NIDHI AHUJA)                       (RENU DIWAN)
                         COURT MASTER (SH)                 ASSISTANT REGISTRAR