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[Cites 0, Cited by 11] [Section 227(3)] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(3)(d) in The Companies Act, 1956

(d)[ whether, in his opinion, the profit and loss account and balance sheet comply with the accounting standards referred to in sub-section (3-C) of section 211;] [ Inserted by Act 21 of 1999, Section 16 (w.r.e.f. 31.10.1998).]