Bombay High Court
Laxman B. Panmand vs Nuclear Power Corporation Of India Ltd. ... on 25 October, 2021
Bench: Prasanna B. Varale, Madhav J. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 511 OF 2021
In
WRIT PETITION 9445 OF 2019
Laxman B. Panmand ....PETITIONER
V/S
Nuclear Power Corporation Of India Ltd. ....RESPONDENT
Through Company Secretary And Ors CORAM : HON'BLE SHRI JUSTICE PRASANNA B. VARALE & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 25th October, 2021 P.C. :
Wrongly on board. Remove from the Board.
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