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State of Mizoram - Section

Section 98 in Mizoram Excise Rules, 1983

98. Strength of spirit manufactured to be regulated by Commissioner.

- The spirit manufactured in the distillery shall be re-distilled above or below such strengths and shall be subject to such periodical analysis as the Commissioner may direct, and the licensee shall be bound to take steps to remedy any defects in his product which the Commissioner may consider material.