Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(5) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(5)The Secretary shall ensure enforcement and compliance of the orders passed by the Commission, as directed to under the Conduct of Business Regulations and in accordance with the provisions of section 129 of the Act.