Supreme Court - Daily Orders
Bombay Slum Redevelopment Corporation ... vs Samir Narain Bhojwani on 26 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
SLP (C) No(s). 16451/2023
ITEM NO.48 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16451/2023
(Arising out of impugned final judgment and order dated 07-07-2023
in CA No. 30/2023 passed by the High Court of Judicature at Bombay)
BOMBAY SLUM REDEVELOPMENT CORPORATION
PRIVATE LIMITED Petitioner(s)
VERSUS
SAMIR NARAIN BHOJWANI Respondent(s)
(FOR ADMISSION and I.R. and IA No.147937/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.147936/2023-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.147938/2023-
EXEMPTION FROM FILING LIST OF DATES / SYNOPSIS )
WITH
SLP(C) No. 20359/2023
(IA No.186068/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 26-09-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. C.U. Singh, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Parimal K. Shroff, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Ankur Saigal, Adv.
Mr. Anirudh Bhatia, Adv.
Mr. Devansh Srivastava, Adv.
Ms. Vidisha Swarup, Adv.
Mr. E.C. Agrawala, AOR
Mr. Abhishek Manu Singhvi, Sr. Adv.
Signature Not Verified Mr. Ramesh Singh, Sr. Adv.
Digitally signed by
Anita Malhotra
Mr. Atman Mehta, Adv.
Date: 2023.09.26
19:21:37 IST
Reason:
Mr. Anand Pai, Adv.
Mr. Mohit D. Ram, AOR
Ms. Monisha Handa, Adv.
1
SLP (C) No(s). 16451/2023
Mr. Rajul Shrivastav, Adv.
Mr. Anubhav Sharma, Adv.
For Respondent(s) Mr. Anup Jain, AOR
Ms. Meenakshi Arora, Sr. Adv.
Ms. Anushree Prashit Kapadia, AOR
Mr. Nishant Chothani, Adv.
Ms. Ruchi Krishna Chauhan, Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. C.U. Singh, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Parimal Shroff, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Ankur Saigal, Adv.
Mr. Anirudh Bhatia, Adv.
Mr. Devansh Srivastava, Adv.
Ms. Vidisha Swarup, Adv.
Mr. E. C. Agrawala, AOR
Mr. R. Gopalakrishnan, AOR
Mr. Ritin Rai, Sr. Adv.
Mr. Murtaza Kanchwalla, Adv.
Mr. SM Algaus, Adv.
Mr. Palash Moolchandani, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 21st November, 2023 at 2.00 p.m. (ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 2