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Supreme Court - Daily Orders

Bombay Slum Redevelopment Corporation ... vs Samir Narain Bhojwani on 26 September, 2023

Bench: Abhay S. Oka, Pankaj Mithal

                                                                     SLP (C)    No(s).   16451/2023


     ITEM NO.48                         COURT NO.11                    SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

              Petition(s) for Special Leave to Appeal (C)        No(s).        16451/2023

     (Arising out of impugned final judgment and order dated 07-07-2023
     in CA No. 30/2023 passed by the High Court of Judicature at Bombay)

     BOMBAY SLUM REDEVELOPMENT CORPORATION
     PRIVATE LIMITED                                                   Petitioner(s)

                                                VERSUS

     SAMIR NARAIN BHOJWANI                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.147937/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.147936/2023-PERMISSION TO
     FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.147938/2023-
     EXEMPTION FROM FILING LIST OF DATES / SYNOPSIS )

     WITH

     SLP(C) No. 20359/2023
     (IA No.186068/2023-EXEMPTION              FROM   FILING   C/C    OF       THE   IMPUGNED
     JUDGMENT)

     Date : 26-09-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)            Mr. Mukul Rohatgi, Sr. Adv.
                                  Mr. C.U. Singh, Sr. Adv.
                                  Mr. Mahesh Agarwal, Adv.
                                  Mr. Parimal K. Shroff, Adv.
                                  Mr. Rishi Agrawala, Adv.
                                  Mr. Ankur Saigal, Adv.
                                  Mr. Anirudh Bhatia, Adv.
                                  Mr. Devansh Srivastava, Adv.
                                  Ms. Vidisha Swarup, Adv.
                                  Mr. E.C. Agrawala, AOR

                                  Mr. Abhishek Manu Singhvi, Sr. Adv.
Signature Not Verified            Mr. Ramesh Singh, Sr. Adv.
Digitally signed by
Anita Malhotra
                                  Mr. Atman Mehta, Adv.
Date: 2023.09.26
19:21:37 IST
Reason:
                                  Mr. Anand Pai, Adv.
                                  Mr. Mohit D. Ram, AOR
                                  Ms. Monisha Handa, Adv.

                                                 1
                                                    SLP (C)   No(s).   16451/2023


                    Mr. Rajul Shrivastav, Adv.
                    Mr. Anubhav Sharma, Adv.

For Respondent(s)   Mr. Anup Jain, AOR

                    Ms. Meenakshi Arora, Sr. Adv.
                    Ms. Anushree Prashit Kapadia, AOR
                    Mr. Nishant Chothani, Adv.
                    Ms. Ruchi Krishna Chauhan, Adv.

                    Mr. Mukul Rohatgi, Sr. Adv.
                    Mr. C.U. Singh, Sr. Adv.
                    Mr. Mahesh Agarwal, Adv.
                    Mr. Parimal Shroff, Adv.
                    Mr. Rishi Agrawala, Adv.
                    Mr. Ankur Saigal, Adv.
                    Mr. Anirudh Bhatia, Adv.
                    Mr. Devansh Srivastava, Adv.
                    Ms. Vidisha Swarup, Adv.
                    Mr. E. C. Agrawala, AOR

                    Mr. R. Gopalakrishnan, AOR
                    Mr. Ritin Rai, Sr. Adv.
                    Mr. Murtaza Kanchwalla, Adv.
                    Mr. SM Algaus, Adv.
                    Mr. Palash Moolchandani, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 21st November, 2023 at 2.00 p.m. (ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 2