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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(a) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(a)
(i)He shall be within the age limit of 20 years at the time of his entry in the workshop or as the case may be, the training institutions referred to in rules 7 and 10 respectively :