Supreme Court - Daily Orders
M/S Carzonrent (India) Private Limited vs Commissioner Of Service Tax Delhi 1 on 28 August, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.34 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 4973/2017
M/S CARZONRENT (INDIA) PRIVATE LIMITED APPELLANT(S)
VERSUS
COMMISSIONER OF SERVICE TAX DELHI 1 RESPONDENT(S)
(FOR EX-PARTE STAY ON IA 1/2017 FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS ON IA 39047/2017)
Date : 28-08-2017 These appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. S.K. Bagaria, Sr. Adv.
Mr. L. Badri Narayanan, Adv.
Mr. Aditya Bhattacharya, Adv.
Mrs. Amutha Balasubramanian, Adv.
Mr. Victor Das, Adv.
Ms. Apeksha Mehta, Adv.
Mr. Punit D. Tyagi, Adv.
Mr. M. P. Devanath, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the appellant and perused the relevant material.
Issue notice in the appeal as also on the application for stay.
Tag with Civil Appeal Nos.2349-2352 of 2010.
[VINOD LAKHINA] [ASHA SONI]
Signature Not Verified
Digitally signed by
VINOD LAKHINA
AR-cum-PS BRANCH OFFICER
Date: 2017.08.29
16:49:54 IST
Reason: