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[Cites 0, Cited by 1] [Section 17(2)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2)(d) in The West Bengal School Service Commission Act, 1997

(d)the manner and scope of selection of persons for appointment to the posts of [Teachers and non-teaching staff] [Words Substituted for the word 'Teachers' by W.B. act 31 of 2008.] under sub-section (1) of section 8;
(da)[ the proforma of joint application, the manner and other condition, for mutual transfer under section 10A;] [Clause (da) inserted by W.B. Act 36 of 2010.]
(db)[ the proforma of application, the manner and other condition, for general transfer under section 10B;] [Inserted by West Bengal Act No. 12 of 2013, dated 11.7.2013.]