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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in The Cost Accounting Records (Mining and Metallurgy) Rules, 2001

(1)The proper records shall be maintained showing the quantity and cost of various packing materials and other expenses incurred on packing for marketing of products under reference. Where such expenses are incurred in common for other products also, the basis of apportioning the expenses between the relevant products shall be on equitable and reasonable basis and applied consistently.