Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act] State of Rajasthan - Subsection Section 39(1)(c) in The Rajasthan Municipal Service Rules, 1963 (c)is a retired officer re-employed for a specific period otherwise, shall be eligible for first appointment by way of integration under these Rules.