Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(1) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 (1)The Industrial Court may make regulations consistent with the provisions of this Act and rules made thereunder regulating its procedure.
