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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Brewery Rules, 2006

26.

Every person leaving the Brewery shall be liable to be searched under the orders of Excise Officer in-charge of the unit. The Excise officer shall use these powers with discretion. No respectable person shall be subjected to search except on valid grounds. All cases of search of persons other than the workers shall be recorded by the Excise officer in his dairy and shall report the matter to the Assistant Commissioner immediately.