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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(4) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(4)The cross subsidy surcharge and additional surcharge shall be paid by the open access consumer directly to the Distribution Licensee in whose area of supply he is located.