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[Cites 0, Cited by 0] [Section 532] [Entire Act]

State of Odisha - Subsection

Section 532(3) in Orissa Municipal Rules, 1953

(3)A well, latrine, ashpit, garage, cattle-shed and any other building not intended for human habitation and not exceeding a height of 12 feet above ground level may he constructed in the open space referred to in Sub-clause (3) provided that the aggregate area covered by such structures shall not exceed one fourth of the area of such open space.