Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(j) in The Air (Prevention and Control of Pollution) Assam Rules, 1991 (j)"Investment" means and includes the amount of capital invested in the industry on capital works including land, building, machinery, equipment;
