Delhi High Court - Orders
Manohar Lal Sharma vs Medical Council Of India & Anr on 24 February, 2020
Author: Navin Chawla
Bench: Navin Chawla
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8086/2015
MANOHAR LAL SHARMA ..... Petitioner
Through: Counsel (appearance not given)
versus
MEDICAL COUNCIL OF INDIA & ANR ..... Respondents
Through: Mr.T.Singhdev, Ms.Arunima Pal,
Mr.Tarun Verma, Advs. for R-1.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 24.02.2020 At joint request of the parties, re-list on 24th August, 2020.
NAVIN CHAWLA, J FEBRUARY 24, 2020 RN