Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Delhi High Court - Orders

Manohar Lal Sharma vs Medical Council Of India & Anr on 24 February, 2020

Author: Navin Chawla

Bench: Navin Chawla

$~2
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 8086/2015
      MANOHAR LAL SHARMA                             ..... Petitioner
                       Through: Counsel (appearance not given)

                         versus

      MEDICAL COUNCIL OF INDIA & ANR           ..... Respondents
                  Through: Mr.T.Singhdev, Ms.Arunima Pal,
                  Mr.Tarun Verma, Advs. for R-1.

      CORAM:
      HON'BLE MR. JUSTICE NAVIN CHAWLA
                   ORDER

% 24.02.2020 At joint request of the parties, re-list on 24th August, 2020.

NAVIN CHAWLA, J FEBRUARY 24, 2020 RN