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Bombay High Court

Abhay S/O. Krushnarao Ghate vs Pabitra Kumar S/O Gopal Chandra Rout And ... on 22 July, 2022

Author: Manish Pitale

Bench: Manish Pitale

                                                            -1-                         902.WP.1561.2021.odt



                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH AT NAGPUR

                                        LETTER O.W. NO.138/2022
                                                  IN
                                  WRIT PETITION NO.1561/2021 (DECIDED)
                                           Shri Abhay s/o Krushnarao Ghate
                                                          Vs.
                                  Shri Pabitra Kumar s/o Gopal Chandra Rout & Anr.

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            Office Notes, Office Memoranda of Coram,                  Court's or Judge's orders
            appearances, Court's orders of directions
            and Registrar's orders
            ************************************************************************************************

                                              CORAM : MANISH PITALE, J.

DATED : 22nd JULY, 2022.

Letter dated 05.07.2022 is received from the Court of 2nd Joint Civil Judge (Senior Division), Nagpur, seeking extension of time by one year to dispose of Special Civil Suit No.477/2022.

2. For the reasons stated in the letter, time to dispose of the aforesaid suit is extended by six months from today.

3. Registry to inform the concerned Court immediately.

JUDGE Digitally Signed By:VIJAY KUMAR Personal Assistant to Hon'ble JUDGE Signing Date:22.07.2022 19:30 Vijay