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Supreme Court - Daily Orders

Smt. Rakesh Bala Aneja . vs Smt. Sushil Bajaj on 12 February, 2020

Bench: R. Banumathi, S. Abdul Nazeer, A.S. Bopanna

     ITEM NO.14                                    COURT NO.5                        SECTION XIV

                                     S U P R E M E C O U R T O F               I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                              No(s).    8958-8959/2011

     (Arising out of impugned final judgment and order dated 30-07-2010
     in FAO No. 38/2010 30-07-2010 in CM No. 691/2010 passed by the High
     Court Of Delhi At New Delhi)

     SMT. RAKESH BALA ANEJA & ORS.                                                   Petitioner(s)

                                                           VERSUS

     SMT. SUSHIL BAJAJ                                                                Respondent(s)

     ([TO BE TAKEN UP AT 2.00 P.M.] )

     WITH SLP(C) No. 8599/2011 (XI)

     Date : 12-02-2020 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE R. BANUMATHI
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MR. JUSTICE A.S. BOPANNA

     For Petitioner(s)                      Mr. Jayant Bhushan,Sr.Adv.
                                            Mr. S. Hari Haran,Adv.
                                            Ms. Charu Mathur, AOR

     For Respondent(s)                      Mr.   Guru Krishna Kumar,Sr.Adv.
                                            Mr.   Nishanth Dutta, Adv.
                                            Mr.   Vikas Mehta, AOR
                                            Mr.   Kushal Sarkar,Adv.

                         UPON hearing the counsel the Court made the following
                                             O R D E R

The petitioners are represented by Mr. Jayant Bhushan, learned senior counsel and the respondent is represented by Mr. Guru Krishna Kumar, learned senior counsel.

Learned counsel for the parties to file their respective written submission and synopsis/dates of events well in advance.

Signature Not Verified

List the matter on 25.03.2020.

Digitally signed by MAHABIR SINGH Date: 2020.02.12 17:28:39 IST Reason:
     (MAHABIR SINGH)                                                           (BEENA JOLLY)
       AR-cum-PS                                                               BRANCH OFFICER