Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5E] [Entire Act] Union of India - Subsection Section 5E(4) in The Cinematograph Act, 1952 (4)During the period in which a certificate remains suspended under this section, the film shall be deemed to be an uncertified film.
