Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Tripura - Subsection Section 16(1) in Tripura Board of Secondary Education Act, 1973 (1)Except in cases where the State Government is empowered to make rules under this Act Board may make regulations for the purpose of carrying into effect the provisions of this Act.
