Section 12(1) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005
(1)There shall be a Managing Committee for every Distributary Level Association (DLA) consisting of such number of members, including Chairperson and Directors as may be prescribed. Such Association shall have a Secretary, having prescribed qualifications; and the pay and allowances of such person shall be fixed by the respective Water Users' Association, in the prescribed manner.
