Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(xvi) in Punjab General Sales Tax Rules, 1949

(xvi)the sale of goods to the Punjab State Council for Child Welfare, for purposes of the Council other than the purposes of the personal use of its members subject to the furnishing of a certificate in this respect under the signatures and office seal of the Officer-in-charge of the said Council;