Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 7 in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

7. Agenda Notes.

- The agenda will be prepared and submitted by the vertical head the sections to the Commissioner which shall be approved by the Chairperson. No agenda shall be placed before the Authority without prior permission of the Chairperson. The Chairperson may however call any agenda directly for placing before the Authority.