Section 12 in University of Heatlh Sciences, Karnal Act, 2016
12. Officers.
- The following shall be the officers of University, namely:-(i)the Chancellor;(ii)the Vice-Chancellor;(iii)the Registrar;(iv)the Director, Kalpana Chawla Government Medical College, Karnal;(v)Dean, Academic Affairs of University;(vi)Dean, Kalpana Chawla Government Medical College, Karnal;(vii)Deans of Faculties;(viii)Principal, Dental College, University of Health Sciences, Karnal;(ix)Medical Superintendent, Kalpana Chawla Government Medical College, Karnal;(x)such other persons in the service of University, as may be declared, by the Statutes, to be the officers of University.
