Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37G] [Entire Act] State of Madhya Pradesh - Subsection Section 37G(4) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985 (4)[ xxx] [Omitted by Notification No. (23)-B-1-19-2000-CTD-V, dated 30-3-2000.]