Section 36(1)(a) in Bengal, Agra And Assam Civil Courts Act, 1887
(a)any officer in the Chutia Nagpur [Sambalpur,] [Inserted by the Sambalpur Civil Courts Act, 1906 (Ben. 4 of 1906), s.6 ] Jalpaiguri or Darjeeling District, or in any part of the territories administered by the Chief Commissioner of Assam except the district of Sylhet, or,