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State of Punjab - Section

Section 2 in Prize Competitions Punjab Rules, 1957

2. Definitions.

- In these rules, unless the context otherwise requires :-
(a)"the Act" means the Prize Competitions Act, 1955 (42 of 1955).
(b)"Form" means a form appended to these rules.
(c)"Licence" means a licence granted under section 6 of the Act.