Madhya Pradesh High Court
Vinod Singh Rajawat vs The State Of Madhya Pradesh on 29 August, 2022
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 1849 of 2022 (VINOD SINGH RAJAWAT Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 29-08-2022 Ms. Jyoti Gautam - Advocate on behalf of Ms. Sangeeta Pachouri -
Advocate for the petitioner.
Shri Ramadhar Chaubey - Public Prosecutor for the State. Case diary is not available. Learned State counsel is directed to make available the case diary positively on the next date of hearing.
As prayed, list this case after one week.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 30-08-2022 11:07:18 AM