Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(1)(iii) in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011 (iii)Where the party is a Government Servant; through the head of the department concerned by any one of the modes in item