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Supreme Court - Daily Orders

M/S. Dynamic Continental Pvt. Ltd. (Now ... vs Uco Bank on 23 November, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.39                            COURT NO.13                 SECTION XIV

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   31588/2015

     (Arising out of impugned final judgment and order dated 13/10/2015
     in RFA No. 38/2011 in CM No. 22841/2015 passed by the High Court Of
     Delhi At New Delhi)

     M/S. DYNAMIC CONTINENTAL PVT. LTD. (
     NOW KNOWN AS CURO INDIA PVT. LTD)                               Petitioner(s)

                                                  VERSUS

     UCO BANK                                                          Respondent(s)


     Date : 23/11/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                Mr. Yugal Kishore Prasad, Adv.
                                       Mr. Varinder Kumar Sharma,Adv.


     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

In view of the letter circulated by the learned counsel for the petitioner, matter stands adjourned for one week.

                            (Ashwani Thakur)                     (Rajinder Kaur)
                             COURT MASTER                         COURT MASTER




Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2015.11.24
17:26:58 IST
Reason: