Supreme Court - Daily Orders
M/S. Dynamic Continental Pvt. Ltd. (Now ... vs Uco Bank on 23 November, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.39 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31588/2015
(Arising out of impugned final judgment and order dated 13/10/2015
in RFA No. 38/2011 in CM No. 22841/2015 passed by the High Court Of
Delhi At New Delhi)
M/S. DYNAMIC CONTINENTAL PVT. LTD. (
NOW KNOWN AS CURO INDIA PVT. LTD) Petitioner(s)
VERSUS
UCO BANK Respondent(s)
Date : 23/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Yugal Kishore Prasad, Adv.
Mr. Varinder Kumar Sharma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the petitioner, matter stands adjourned for one week.
(Ashwani Thakur) (Rajinder Kaur)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2015.11.24
17:26:58 IST
Reason: