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Union of India - Section

Section 28 in Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Green Energy Open Access), Regulations, 2024

28. Compliance of Grid Code/Distribution Code. GEOA consumers shall abide by the JERC for the UT of J&K and the UT of Ladakh (State Grid Code) Regulations 2023, JERC for the UT of J&K and the UT of Ladakh (Distribution Code) Regulations, 2023, all other Codes and Standards, DSM Regulations as applicable from time to time.