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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(i) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

(i)that an entitlement certificate for such exemption has been issued by the Member Secretary of the State Level Screening Committee under the Rajasthan Investment Promotion Scheme-2014.