Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

M/S. Lakshmi Transcon Pvt. Ltd vs The Assistant Commissioner St on 12 October, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.28742 of 2022

                            PROCEEDING SHEET

Sl.No
                                        ORDER

DATE

6. 12.10.2022 CPK, J & AVRB, J List on 18.10.2022.

___________ CPK, J ___________ AVRB, J AMD