Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(9)] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(9)(b) in The Delhi Value Added Tax Act, 2004

(b)the price charged for the goods expressly includes an amount of tax payable under this Act,