Section 7(1)(a) in Salaries and Allowances of Ministers (Manipur) Act, 1972
(a)travelling allowance for himself and members of his family and for the transport of personal effects of himself and his family -(i)in respect of journey to Imphal from his usual place of residence outside Imphal for assuming office; and(ii)in respect of journey from Imphal to his usual place of residence outside Imphal on relinquishing office; and