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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(4)(ii) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(ii)the occupier shall not be required to purchase, or enter into an agreement, to purchase, sugarcane of any variety, if the sugarcane of such variety has been declared by notification under section 36, to be unsuitable for use in such factory;