Supreme Court - Daily Orders
Commr.Of Cen.Exc.& Cus.Thane-I vs M/S Pluspack Containers(P) Ltd. on 9 April, 2015
ITEM NO.27 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Civil Appeal No(s). 5205/2013
COMMR.OF CEN.EXC.& CUS.THANE-I Appellant(s)
VERSUS
M/S PLUSPACK CONTAINERS(P) LTD. Respondent(s)
(with office report)
Date : 09/04/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. Ranjeet Kumar, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
Mr. Aditya Bhattacharya, Adv.
Mr. M. P. Devanath,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent has failed to file the counter affidavit, despite the last opportunity warned for the purpose. Time stipulated also stands expired. Hence, further adjournment as is requested is hereby declined.
The matter stands complete, in the given circumstances. Registry to process to list the same before the Hon'ble Court, as per rules.
Signature Not VerifiedDigitally signed by Rupam Dhamija Date: 2015.04.13 17:39:22 IST
Reason: (RACHNA GUPTA)
Registrar