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Supreme Court - Daily Orders

Simplex Infrastructures Ltd. vs Union Of India . on 16 January, 2017

Bench: Dipak Misra, R. Banumathi

     T.P.(C) 1337/15
                                                                  1

                                                 IN THE SUPREME COURT OF INDIA
                                                     CIVIL ORIGINAL JURISDICTION


                                     TRANSFER PETITION (CIVIL) NO.1337 OF 2015


                         Simplex Infrastructures Ltd. and Another                                Petitioner(s)

                                              Versus

                         Union of India and Others                                               Respondent(s)



                                                                 O R D E R

The prayer in this transfer petition is to transfer Writ Petition No.10763 of 2015, titled “Simplex Infrastructures Ltd. and Another vs. Union of India and Others” pending before the High Court of Judicature at Hyderabad for the State of Telangana and the State of Andhra Pradesh to this Court on the foundation that the similar issues in the special leave petitions are pending in this Court.

Having heard learned counsel for the parties, we think it appropriate to request the High Court to decide the writ petition within three months and deliver a judgment. Learned counsel for the parties submit that they would cooperate in the writ proceedings. Signature Not Verified

In view of the aforesaid, the High Court is Digitally signed by CHETAN KUMAR Date: 2017.01.19 16:45:52 IST requested to dispose of the aforesaid writ petition by Reason: 15th March, 2017. Learned counsel for the petitioner is at liberty to bring this order to the notice of the High Court . T.P.(C) 1337/15 2 With the aforesaid observation and request, the transfer petition stands disposed of.

....................J. [Dipak Misra] ....................J. [R. Banumathi] New Delhi January 16, 2017.

T.P.(C) 1337/15
                                      3

ITEM NO.5                    COURT NO.2               SECTION XVIA

                  S U P R E M E C O U R T O F      I N D I A
                          RECORD OF PROCEEDINGS

Transfer Petition (Civil) No.1337/2016 SIMPLEX INFRASTRUCTURES LTD.& ANR. Petitioner(s) VERSUS UNION OF INDIA AND ORS. Respondent(s) (With office report) Date : 16/01/2017 This petition was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MRS. JUSTICE R. BANUMATHI For Petitioner(s) Mr. Harsh Makhija, Adv.
Mr. Vikas Upadhyay, AOR For Respondent(s) Mr. Rana Mukherjee, Sr. Adv.
Mr. Surender Kumar Gupta, Adv. Mr. A.K. Srivastava, Adv.
Mr. G.S. Makker, Adv.
UPON hearing the counsel the Court made the following O R D E R The transfer petition is disposed of in terms of the signed order.




             (Chetan Kumar)                    (H.S. Parasher)
              Court Master                       Court Master
(Signed order is placed on the file)