Supreme Court - Daily Orders
Hindustan Petroleum Corporation Ltd. vs Maharashtra Electricity Regulatory ... on 17 December, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.2 COURT NO.16 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5049/2019
HINDUSTAN PETROLEUM CORPORATION LTD. Appellant(s)
VERSUS
MAHARASHTRA ELECTRICITY REGULATORY COMMISSION & ORS.Respondent(s)
IA No. 137291/2019 - VACATING STAY)
Date : 17-12-2019 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Appellant(s) Mr. Varun Pathak, AOR
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Maninder Singh, SR. Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Abhishek Munot, Adv.
Mr. Karun Sharma, Adv.
Mr. Kunal Kaul, Adv.
Mr. S. Rao, Adv.
Mr. Anand K. Ganeswan, Adv.
Mr. Nikunj Dayal, Adv.
Mr. Pramod Dayal, Adv.
Ms. Payal Dayal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 07.01.2020.
It is made clear that the matter shall be heard finally on the said date.
In the meantime, interim order to continue.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.12.17(ASHWANI THAKUR) 16:37:50 IST Reason: (PRADEEP KUMAR) COURT MASTER (SH) BRANCH OFFICER