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Calcutta High Court

West Bengal Financial Corporation vs Efcalon Tie-Up Pvt Ltd on 2 August, 2025

Author: Soumen Sen

Bench: Soumen Sen

OD-1
Wt2

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE

                             RVWO/27/2024
                                  WITH
                              APO/174/2018
                            IA NO: GA/2/2024
                   WEST BENGAL FINANCIAL CORPORATION
                                    VS
                         EFCALON TIE-UP PVT LTD

                              RVWO/7/2025
                            IA NO: GA/1/2025
                         EFCALON TIE UP PVT LTD
                                    VS
                   WEST BENGAL FINANCIAL CORPORATION

BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
       And
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 2nd August, 2025

                                                                        Appearance:
                                                       Mr. Anindya Mitra, Sr. Adv.
                                                       Mr. Sanniddhya Dutta, Adv.
                                                            Mr. Abhijit Sarkar, Adv.
                                                      Mr. Abhik Chitta Kundu, Adv.
                                                                  ... for the WBFC.
                                                Mr. Sabyasachi Chowdhury, Sr. Adv.
                                                            Mr. Rupak Ghosh, Adv.
                                                           Mr. Meghnad Dutta, Adv
                                                        Mr. Rajesh Upadhyay, Adv.
                                                               ... for the EFCALON.


  1.

Written notes of submissions filed on behalf of the parties are taken on record.

2. Hearing concluded.

3. The matter is made C.A.V. (SOUMEN SEN, J.) (BISWAROOP CHOWDHURY, J.) s.pal/s.bag