Calcutta High Court
West Bengal Financial Corporation vs Efcalon Tie-Up Pvt Ltd on 2 August, 2025
Author: Soumen Sen
Bench: Soumen Sen
OD-1
Wt2
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
RVWO/27/2024
WITH
APO/174/2018
IA NO: GA/2/2024
WEST BENGAL FINANCIAL CORPORATION
VS
EFCALON TIE-UP PVT LTD
RVWO/7/2025
IA NO: GA/1/2025
EFCALON TIE UP PVT LTD
VS
WEST BENGAL FINANCIAL CORPORATION
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
And
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 2nd August, 2025
Appearance:
Mr. Anindya Mitra, Sr. Adv.
Mr. Sanniddhya Dutta, Adv.
Mr. Abhijit Sarkar, Adv.
Mr. Abhik Chitta Kundu, Adv.
... for the WBFC.
Mr. Sabyasachi Chowdhury, Sr. Adv.
Mr. Rupak Ghosh, Adv.
Mr. Meghnad Dutta, Adv
Mr. Rajesh Upadhyay, Adv.
... for the EFCALON.
1.Written notes of submissions filed on behalf of the parties are taken on record.
2. Hearing concluded.
3. The matter is made C.A.V. (SOUMEN SEN, J.) (BISWAROOP CHOWDHURY, J.) s.pal/s.bag