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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2)(iii) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(iii)the amount of gross income of the estate from all sources specified in the Schedule together with details in relation to income from each such source,