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State of Madhya Pradesh - Section

Section 86 in The M.P. Factories Rules, 1962

86. Supply of milk and refreshment.

- At least half a pint of clean pure milk shall be available for each child on every day it is accommodated in the creche and the mother of such child shall be allowed in the course of her daily work intervals of at least 15 minutes in each period of work to feed the child. For children above two years of age, there shall be provided in addition an adequate supply of wholesome refreshments.