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[Cites 0, Cited by 0] [Section 400] [Entire Act]

State of Uttar Pradesh - Subsection

Section 400(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)whilst suffering from any contagious, infectious, or loathsome disease, bathe on, in or near any bathing platform, lake, tank, reservoir, fountain, cistern, duct, stand-pipe, stream or well;