Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 65 in Companies (Winding Up) Rules, 2020 65. Report to Tribunal. - The Company Liquidator shall within seven days of the conclusion of the meeting report the result thereof to the Tribunal in Form No. WIN 34.Proxies In Relation To Meetings of Creditors And Contributors
