Rajasthan High Court - Jodhpur
Onkar Lal Panwar And Ors vs Union Of India And Ors on 29 September, 2021
Bench: Sangeet Lodha, Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 4537/2012
Onkar Lal Panwar & Ors.
----Petitioners
Versus
Union of India & Ors.
----Respondents
Connected With
1. D.B. Civil Writ Petition No. 4538/2012
For Petitioner(s) : Mr. J.K. Kaushik.
Through video conferencing.
For Respondent(s) : Mr. Mukesh Rajpurohit, ASG.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE MANOJ KUMAR GARG Order 29/09/2021 [Civil Writ Petition No. 4537/2012] The matter comes up on an application (2/2021) preferred on behalf of legal representatives of deceased petitioner No.3- Bhanwar Lal Bhati, who expired on 22.11.2020.
After death of petitioner No.3, the cause of action survive in favour of his legal representatives.
The application is allowed.
The legal representatives of deceased petitioner No.3 are taken on record.
Amended cause title already filed is taken on record. [Civil Writ Petition No. 4538/2012] List the matter alongwith DBCWP No.4537/2012. (MANOJ KUMAR GARG),J (SANGEET LODHA),J 13 & 14-DJ/-
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