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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(59) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(59)"multi-storey or high rise building" means a building whose height is 15 metres or more measured from the average level of the central line of the street on which the site abuts, or more than four floors excluding basement or stilt;Explanation - All stair-case rooms, lift rooms, chimney and elevated tanks above the topmost floor and architectural features shall not be included in the number of floors in the calculation of the height of the building if the total height of such additional construction shall not exceed three metres.