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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

State of Tamilnadu - Subsection

Section 147(1)(iii) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(iii)Where it is proved that private qualified professional, advice is not available, the management shall prior to the commencement of the work thereon give fifteen days notice in writing to the Executive Engineer in charge of the division wherein, it is proposed to construct the building. During the progress of work, access thereto and every reasonable opportunity to inspect and examine materials and take measurements shall be afforded by the management to the officer of the Public Works Department.