Allahabad High Court
Shashi Bhushan Pandey And Another vs Union Of India And Others on 12 January, 2010
Bench: Ashok Bhushan, Virendra Singh
Court No. - 2 Case :- WRIT - C No. - 71454 of 2009 Petitioner :- Shashi Bhushan Pandey And Another Respondent :- Union Of India And Others Petitioner Counsel :- Khursheed Alam Respondent Counsel :- Govind Saran,Chandan Sharma Hon'ble Ashok Bhushan,J.
Hon'ble Virendra Singh,J.
List and connect with WP No. 12539/2009. Sri Chandan Sharma has appeared on behalf of respondent nos. 3 and 4. Sri Govind Saran has put in appearance on behalf of respondent nos. 1 and 2.
All the respondents may file counter affidavit within four weeks. List thereafter.
Order Date :- 12.1.2010 Jaideep/-