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State of Uttar Pradesh - Section

Section 227 in Rules under the United Provinces Excise Act, 1910

227. Responsibility of Assistant Excise Commissioner.

- The Assistant Excise Commissioner is responsible for the disbursement of each month salary, travelling allowance and contingent expenditure to all officers of the Excise Department, within his charge, and for expenditure on account of repairs to, and construction of departmental buildings. A statement of monthly expenditure in Form D-27-B shall be submitted to the Excise Commissioner by the 10th day of the following month.